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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(p) in Bihar Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2006

(p)"SLDC" means the State Load Despatch Centre established by the State Government under Section 31 (1) of the Act for the purpose of exercising the powers and discharging the functions as specified under the Section 32 of Act.