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State of Haryana - Section

Section 12 in The Haryana Private Universities, 2006

12. General fund.

- Every university shall establish a fund, which shall be called the general fund to which the following shall be credited, namely:-
(a)fees and other charges received by the university;
(b)any contributions made by the sponsoring body;
(c)any income received from consultancy and other work undertaken by the university in pursuance of its objectives;
(d)trusts, bequests, donations, endowments and any other grants; and
(e)all other sums received by the university.