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[Cites 0, Cited by 0] [Section 68O] [Entire Act]

Union of India - Subsection

Section 68O(3) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(3)The powers and functions of the Appellate Tribunal may be exercised and discharged by Benches consisting of three members and constituted by the Chairman of the Appellate Tribunal.