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State of Uttar Pradesh - Section

Section 15 in The United Provinces Agriculturists Relief Act 1934

15. [ Procedure when applicant is absent] [Republished by section 27(1) of U.P. Act XIII of 1940 except in its application to advances made before the first day of June, 1940, not being Joans as defined in that Act].

- If, on the date fixed the applicant does not appear and the mortgagee does not accept the deposit in full discharge of the mortgage, the Court shall reject the application.