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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(4) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(4)Secretaries to Government of the State in the Department of Education, Rural Development, Agriculture and Finance or their nominees not below the rank of Deputy Secretary.