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Punjab-Haryana High Court

State Of Punjab And Others vs Jaswant Singh Deceased And Another on 16 November, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                                                             128A



       In the High Court of Punjab and Haryana, at Chandigarh


                                         Civil Revision No. 2764 of 2021 (O&M)

                                                   Date of Decision: 16.11.2022


State of Punjab and Others
                                                                 ... Petitioner(s)

                                         Versus

Jaswant Singh (Deceased) through his Legal Representatives and Another

                                                               ... Respondent(s)

CORAM: Hon'ble Mr. Justice Anil Kshetarpal.

Present:      Mr. Sandeep Chopra, Deputy Advocate General,
              Punjab, for the petitioner(s).

              Mr. Daljeet Singh Kahlon, Advocate
              for the respondents.

Anil Kshetarpal, J.

For orders, see a separate detailed order of even date passed by this Court in State of Punjab and Others v. Dina Nath (Deceased) through his Legal Representatives and Others (Civil Revision No. 2763 of 2021).

(Anil Kshetarpal) Judge November 16, 2022 "DK"

Whether speaking/reasoned :Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 17-11-2022 14:33:47 :::