Punjab-Haryana High Court
State Of Punjab And Others vs Jaswant Singh Deceased And Another on 16 November, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
128A
In the High Court of Punjab and Haryana, at Chandigarh
Civil Revision No. 2764 of 2021 (O&M)
Date of Decision: 16.11.2022
State of Punjab and Others
... Petitioner(s)
Versus
Jaswant Singh (Deceased) through his Legal Representatives and Another
... Respondent(s)
CORAM: Hon'ble Mr. Justice Anil Kshetarpal.
Present: Mr. Sandeep Chopra, Deputy Advocate General,
Punjab, for the petitioner(s).
Mr. Daljeet Singh Kahlon, Advocate
for the respondents.
Anil Kshetarpal, J.
For orders, see a separate detailed order of even date passed by this Court in State of Punjab and Others v. Dina Nath (Deceased) through his Legal Representatives and Others (Civil Revision No. 2763 of 2021).
(Anil Kshetarpal) Judge November 16, 2022 "DK"
Whether speaking/reasoned :Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 17-11-2022 14:33:47 :::