Calcutta High Court (Appellete Side)
Debabrata Tiwari vs The State Of West Bengal & Ors on 26 August, 2019
Author: Biswanath Somadder
Bench: Biswanath Somadder
1
33 to 46
26.08.2019
Ct. No.23
pg.
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
CAN 6137 of 2018
in
FMA 2080 of 2018
(MAT 859 of 2018)
Debabrata Tiwari
Vs.
The State of West Bengal & Ors.
with
CAN 6138 of 2018
in
FMA 2085 of 2018
(MAT 860 of 2018)
Chanchal Mukherjee
Vs.
The State of West Bengal & Ors.
with
CAN 6139 of 2018
in
FMA 2082 of 2018
(MAT 853 of 2018)
Saroj Das
Vs.
The State of West Bengal & Ors.
with
CAN 6140 of 2018
in
FMA 2087 of 2018
(MAT 861 of 2018)
Soumen Ghosh
2
Vs.
The State of West Bengal & Ors.
with
CAN 6141 of 2018
in
FMA 2088 of 2018
(MAT 863 of 2018)
Jahanara Khatun
Vs.
The State of West Bengal & Ors.
with
CAN 6142 of 2018
in
FMA 2077 of 2018
(MAT 864 of 2018)
Sushmita Chatterjee
Vs.
The State of West Bengal & Ors.
with
CAN 6143 of 2018
in
FMA 2086 of 2018
(MAT 862 of 2018)
Utpal Lai
Vs.
The State of West Bengal & Ors.
with
CAN 6147 of 2018
in
FMA 2078 of 2018
(MAT 854 of 2018)
Suprobhat Banerjee
Vs.
The State of West Bengal & Ors.
3
with
CAN 6149 of 2018
in
FMA 2079 of 2018
(MAT 855 of 2018)
Bhupesh Ranjan Das
Vs.
The State of West Bengal & Ors.
with
CAN 6151 of 2018
in
FMA 2083 of 2018
(MAT 856 of 2018)
Rakesh Bhattacharjee
Vs.
The State of West Bengal & Ors.
with
CAN 6152 of 2018
in
FMA 2081 of 2018
(MAT 857 of 2018)
Biswanath De
Vs.
The State of West Bengal & Ors.
with
CAN 6153 of 2018
in
FMA 2084 of 2018
(MAT 858 of 2018)
Subhra Roy
Vs.
The State of West Bengal & Ors.
4
Mr. Indradeep Pal
Mr. M.F. Rahaman
Mrs. S. Pal (Das)
... For the applicants/appellants
Mr. Joytosh Majumdar, Ld. GP
Mr. Biswabrata Basu Mallick
Mr. Avisekh Prasad
... For the State
Mr. Subhasis Bandopadhyay, led by
Mr. Soumitra Bandopadhyay
... For Burdwan Municipality
with
CAN 4567 of 2018
with
CAN 5914 of 2018
in
MAT 634 of 2018
Sampa Podder
Vs.
The State of West Bengal & Ors.
with
CAN 6021 of 2018
in
MAT 847 of 2018
Mousumi Hazra
Vs.
The State of West Bengal & Ors.
Mr. Anjan Bhattacharya
Ms. Anita Shaw
... For the applicants/appellants
Mr. Joytosh Majumdar, Ld. GP
Mr. Biswabrata Basu Mallick
Mr. Avisekh Prasad
5
... For the State
Mr. Achintya Kumar Banerjee
Mr. S.K. Faridullah
... For the respondent nos.3, 4 & 5
Hearing concluded. Judgment reserved.
(Biswanath Somadder, J.) (Arindam Mukherjee, J.)