Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Supreme Court - Daily Orders

Union Of India vs Nujaim P.K. on 24 September, 2021

Bench: Chief Justice, Surya Kant, Hima Kohli

     ITEM NO.7                    Court 1 (Video Conferencing)              SECTION XVI­A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                               Transfer Petition(s)(Civil)      No(s).1123/2021

     UNION OF INDIA & ORS.                                                 Petitioner(s)

                                                       VERSUS

     NUJAIM P.K.                                                           Respondent(s)

     (FOR ADMISSION and IA No.75231/2021­EX­PARTE STAY)

     Date : 24­09­2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MS. JUSTICE HIMA KOHLI

     For Petitioner(s)
                                         Mr.   Tushar Mehta, SG
                                         Mr.   Shiv Mangal Sharma, Adv.
                                         Mr.   Chinmayee Chandra, Adv.
                                         Mr.   Kanu Agrawal, Adv.
                                         Ms.   Deepabali Dutta, Adv.
                                         Mr.   Amrish Kumar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing.

Heard Mr. Tushar Mehta, learned Solicitor General appearing for the petitioners.

Issue notice.

In the meantime, there shall be stay of further proceedings in Civil Writ Petition No.23872 of 2020 titled as “Nujaim P.K. vs. Union of India and Others” pending before the High Court of Kerala at Ernakulam.

Signature Not Verified Digitally signed by Vishal Anand Date: 2021.09.24 17:49:42 IST Reason:
       (VISHAL ANAND)                                                      (R.S. NARAYANAN)
     ASTT. REGISTRAR­cum­PS                                               COURT MASTER (NSH)