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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(1)(b) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(b)If an employee dies while in service after completing five years' qualifying service, the amount of death-cum-retirement gratuity shall be equal to 12 times of his/her emoluments of the amount determined under Clause (a) whichever is higher and it shall be paid to his/her family in the manner hereinafter indicated :