Supreme Court - Daily Orders
Mangalore Refinery And Petrochemicals ... vs Dlf Power Ltd. (Now Known As Eastern ... on 19 November, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.802 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).28131/2016
(Arising out of impugned final judgment and order dated 20-07-2016
in AP No.509/2011 passed by the High Court Of Judicature At Bombay)
MANGALORE REFINERY AND PETROCHEMICALS LTD.(MRPL) Petitioner(s)
VERSUS
DLF POWER LTD. (NOW KNOWN AS EASTERN INDIA
POWERTECH LTD.) THROUGH ITS MANAGING DIRECTOR Respondent(s)
(Mediation report has been received in this matter)
Date : 19-11-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr. Saswat Pattanaik, Adv.
Mr. Shiv Kumar Suri, AOR
For Respondent(s)
Ms. Sonia Nigam, Adv.
Ms. Neha Khandelwal, Adv.
Mr. Arjun Sharma, Adv.
M/S. Karanjawala & Co., AOR
UPON being mentioned the Court made the following
O R D E R
List on 29.11.2019.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.11.20 17:16:13 IST Reason: