Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in Punjab Regional and Town Planning and Development Act, 1995

(1)The Board shall meet at such times and places as the Chairman may determine and shall, subject to the provisions of sub-sections (2) and (3), observe such procedure in regard to the transaction of business at its meetings as may be laid down by it in the regulations.