Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205C] [Entire Act] State of Uttar Pradesh - Subsection Section 205C(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (2)The provisions of sub-rule (1) shall mutatis mutandis apply to the case where the area of any holding has decreased under the provisions of this Act.]