Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(c) in Model Rules, 2011 under Bengal Ferries Act, 1885

(c)the boat is declared unfit for further service by the Boat Surveyor; or