Section 31(2) in Kerala Veterinary and Animal Sciences University Act, 2010
(2)The powers and functions of the Extension Council shall be,-(i)to undertake the extension activities of the University;(ii)to re-orient teaching and revise the syllabus to give further impetus for productivity in this sector;(iii)to ensure the services of the teachers and scientists for developing viable enterprises to increase productivity;(iv)to integrate teaching, research and entrepreneurship activities of the University in consultation with the teachers, scientists, field department officers and farmers;(v)to ensure the exchange experience of teaching, research and entrepreneurship by deploying the teachers to each field on rotation;(vi)to conduct demonstrations and training programmes for the benefit of various stakeholders;(vii)to co-ordinate entrepreneurship programmes in consultation with various units of the University and other appropriate agencies of the Centre and the State; and(viii)to develop models of Entrepreneurship in the livestock and allied sector in the State.
