Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(3)(b) in Rajasthan Factories Rules, 1951 (b)A fee of Re. 0.50 P. shall be payable of the issue of every duplicate certificate under rule 14 (3) and shall be paid by the occupier.