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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(10)(a) in The Punjab Village Common Lands (Regulation) Rules, 1964

(a)[ through any vernacular newspaper with wide circulation as approved by the Government and where the auction of stone quarries, bajri or other minor mineral etc. is to be held, also through an English newspaper with wide circulation, as approved by the Government] [Substituted by Punjab Notification No. GSR 19/PA/18/61/section 15/Amendment(5)74 dated 4.2.1974.].