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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Tamilnadu - Subsection

Section 131(1)(b) in Tamil Nadu Panchayats Act, 1994

(b)make any hole or deposit any matter [in or upon any public road or any property vested in or belonging to or regulated or owned by, a Village Panchayat or Panchayat Union Council] [Substituted for the words 'in or over any public road' by Tamil Nadu Panchayats (Third Amendment) Act, 1999 (Tamil Nadu Act 29 of 1999).];