Madhya Pradesh High Court
Union Of India vs Garnish Electronics Pvt.Ltd. Through ... on 1 July, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
Indore, Dated: 01/07/2025 Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed on 17/07/2025.
Serial Nos.
M.Cr.C. Nos.23014/2025, 23337/2025, 23630/2025, 23663/2025, 23712/2025, 23725/2025, 23804/2025, 23902/2025, 24138/2025, 24067/2025, 24140/2025, 24141/2025, , 24145/2025, 24166/2025, 24211/2025, 24294/2025, 24484/2025, 24677/2025, 24537/2025, 24583/2025, 24611/2025, 24631/2025, 24761/2025, 21985/2025, 26933/2025, 27666/2025, 24816/2025, 24803/2025, 24877/2025, 25201/2025, 25231/2025, 25562/2025, 25814/2025, 27410/2025, 25831/2025, 25834/2025, 25875/2025, 26511/2025, 26767/2025, 27264/2025, 25232/2025, 27412/2025, 28228/2025, 29713/2024, 6372/2025, 7160/2025, 13616/2025, 13667/2025, 16740/2025, 22221/2025, 23770/2025, 18218/2025, 18954/2025, 18974/2025, 19609/2025, 1775/2025, 8217/2025, 19872/2025, 21599/2025, 21991/2025, 22017/2025, 22666/2025, 23272/2025, 41263/2024, 3037/2025, 20538/2025, 23396/2025, 23619/2025, 26047/2025, 26108/2025, 26267/2025, 27150/2025, 24606/2025, 27650/2025, 26482/2025, 27663/2025, 17479/2025, 20260/2025, 20458/2025, 22013/2025, 22214/2025, 23274/2025, 26138/2025, 26554/2025, 8510/2025, 20608/2025, 22567/2025, 26335/2025, 26542/2025, 26775/2025, 6182/2025, 21908/2025, 26698/2025, 21187/2025, 9885/2025, 12823/2025, 23344/2025, 19481/2025, 26478/2025, 22648/2025, 26169/2025, 25176/2025, 23648/2025, 29294/2025, WP Nos.23648/2025, CRR 3080/2024 CRR 4945/2023 Including connected case.
I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 02-07-2025 10:21:33