Delhi High Court - Orders
Sachin Verma @ Bunty Verma vs Manju Joshi on 26 September, 2025
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1061/2023 & CM APPL. 34510/2023
SACHIN VERMA @ BUNTY VERMA .....Petitioner
Through: None.
versus
MANJU JOSHI .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. Relist on 17.02.2026 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:17:34