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[Cites 0, Cited by 0] [Section 149(4)] [Section 149] [Entire Act]

NCT Delhi - Subsection

Section 149(4)(e) in The Delhi School Education Rules, 1973

(e)The head of the school may incur expenditure out of the Pupil's Fund broadly in accordance with G.F.R. for the welfare of the students on activities like sports, co-curricular and cultural activities, physical health of students, examinations and stationery, hobbies, reading room, scouting, Junior Red Cross, etc.]