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State of Odisha - Section

Section 9 in The Orissa Timber and Other Forest Produce Transit Rules, 1980

9. Form of depot permit.

- [Depot permit shall be in Form IV and shall be valid for transit of timber, bamboo and firewood within the jurisdiction of the Division, issuing Depot of Permit Book. Permits shall be in triplicate and bound books. Each book shall bear an identifying number and the permits in each book shall be numbered serially. Before issue, each page of the permit book shall be rubber stamped with the name of the produce, "Bamboo", "Timber" or "Firewood", as the case may be, for which it shall be used.] [Substituted vide SRO No. 420/2006 dated 1.7.2006 OGE No. 941 dated 3.7.2006.]