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Himachal Pradesh High Court

Jindo Kumar vs . State Of Hp And Another on 4 May, 2022

Bench: Sabina, Satyen Vaidya

Jindo Kumar vs. State of HP and another .

LPA No.1 of 2020 04.05.2022 Present: Mr. Angrez Kapoor, Advocate, for the appellant.

Mr. Nand Lal Thakur, Additional Advocate General, for the respondents/State.

List after one week.

                            r                                   ( Sabina )

                                                                  Judge


                                                           ( Satyen Vaidya )
                May 4, 2022 (KS)                                Judge







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