Himachal Pradesh High Court
Jindo Kumar vs . State Of Hp And Another on 4 May, 2022
Bench: Sabina, Satyen Vaidya
Jindo Kumar vs. State of HP and another .
LPA No.1 of 2020 04.05.2022 Present: Mr. Angrez Kapoor, Advocate, for the appellant.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondents/State.
List after one week.
r ( Sabina )
Judge
( Satyen Vaidya )
May 4, 2022 (KS) Judge
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