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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(2)(ii) in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988

(ii)Harvesting Surface run-off water. - Apart from the roof-top rain water harvesting, the rain water available in the open spaces around the buildings and in places/ buildings where a sump or open well or bore well is not available the rain water shall be harvested and recharged into the ground using appropriate recharge structure based on the nature of the sub-soil conditions as mentioned below: