Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in The Pepsu Abolition of Ala Malikiyat Rights Rules, 1953 7. Manner of payment of compensation. - The amount of compensation awarded under the Act shall be paid by the adna malik to the ala malik in a lump sum.
