Supreme Court - Daily Orders
Government Of Nct Delhi vs R S Retail Stores Private Limited on 16 January, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.53 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25834/2022
(Arising out of impugned final judgment and order dated 07-12-2015
in WP(C) No. 9225/2014 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT DELHI Petitioner(s)
VERSUS
R S RETAIL STORES PRIVATE LIMITED & ORS. Respondent(s)
IA No. 168568/2022 - CONDONATION OF DELAY IN FILING
IA No. 168570/2022 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 168571/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 168572/2022 - EXEMPTION FROM FILING O.T. Date : 16-01-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Mr. Chandan Kumar, Adv.
Mr. Chandra Prakash, AOR Mr. Vivek Singh, Adv.
Mr. C.p. Rajwar, Adv.
Ms. Somi Sharma, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv. Mr. N.P. Sahni, Adv.
Mr. Rajender Pd. Saxena , AOR Mr. Nitin Mishra, AOR Mr. Ishaan Sharma, Adv.
UPON hearing the counsel the Court made the following O R D E R List on 20.03.2023.
Signature Not Verified(R. NATARAJAN) Digitally signed by R Natarajan Date: 2023.01.17 (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS 15:46:11 IST Reason: ASSISTANT REGISTRAR