Section 19H in Madras Hindu Religious and Charitable Endowments Act, 1951
19H. Transfer of accumulation in Provident Fund and other like funds.
- The sums standing to the credit of the provident fund accounts and to the superannuation fund and other like funds, if any, of the persons referred to in sub-section (1) of section 19E except in respect of those employees transferred to other Departments accepting their option under sub-section (3) shall be transferred to the Board by the abolished Department, and the liability in respect of the said funds, shall be the liability of the Board.
