Section 4(2)(a) in The Orissa Motor Vehicles Taxation Act, 1975

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(a) in The Orissa Motor Vehicles Taxation Act, 1975

(a)a year at the rate specified in [Schedule-I] [Substituted vide Orissa Act No. 12 of 1993-w.e.f. 1.6.1993.] hereinafter referred to as the annual rate; or

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State of Odisha - Subsection

Section 4(2)(a) in The Orissa Motor Vehicles Taxation Act, 1975