Delhi High Court - Orders
National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 1 September, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~37 to 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9115/2020, CM APPL. 31386/2021, CM APPL. 31387/2021,
CM APPL. 4169/2022 & CM APPL. 17657/2022
NATIONAL M.SC. MEDICAL TEACHERS ASSOCIATION
(REGD) ..... Petitioner
Through: Mr. Avinash K. Sharma and Mr.
Ankur Vyas, Advocates
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
Ms. M. Chatterjee, Advocate for R-3
Mr. Darpan Wadhwa, Senior
Advocate with Mr. Ashok Nijahawan,
Mr. Arun B., Mr. Rohan Sharma, Ms.
Ranjana Ahuja and Mr. A. Vaid,
Advocates for R-4
38
+ W.P.(C) 10633/2020
ASSOCIATION OF PHDS IN MEDICAL
SCIENCES(REGD) ..... Petitioner
Through: None
versus
NATIONAL MEDICAL COMMISSION
& ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
W.P.(C) 9115/2020 & conn. page 1 of 5
Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Advocates for R-2
Mr. Darpan Wadhwa, Senior
Advocate with Mr. Ashok Nijahawan,
Mr. Arun B., Mr. Rohan Sharma, Ms.
Ranjana Ahuja and Mr. A. Vaid,
Advocates for R-4
39
+ W.P.(C) 8161/2021 & CM APPL. 25361/2021
RAKESH KUMAR & ORS. ..... Petitioners
Through: Mr. Avinash K. Sharma and Mr.
Ankur Vyas, Advocates
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
40
+ W.P.(C) 11452/2021, CM APPL. 35255/2021, CM APPL.
42699/2021 & CM APPL. 43077/2021
ANAND SWAROOP & ORS. ..... Petitioners
Through: None
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
Mr. Jivesh Tiwari, Senior Panel
Counsel with Mr. Anirudh Shukla,
Advocates for UOI
W.P.(C) 9115/2020 & conn. page 2 of 5
Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
Ms. M. Chatterjee, Advocate for
applicant/intervenor
41
+ W.P.(C) 14101/2021 & CM APPL. 44488/2021
DR. RITESH KUMAR ..... Petitioner
Through: Mr. Avinash K. Sharma and Mr.
Ankur Vyas, Advocates
versus
NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
42
+ W.P.(C) 1368/2022 & CM APPL. 3982/2022
ASSOCIATION OF CLINICAL BIOCHEMISTS AND
MICROBIOLOGISTS- ACMB (REGD). ..... Petitioner
Through: Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon and Mr.
Rajpal Singh, Advocates
versus
NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
43
+ W.P.(C) 1607/2022, CM APPL. 4626/2022 & CM APPL. 8761/2022
ALL INDIA PRE AND PARA CLINICAL MEDICOS
ASSOCIATION ..... Petitioner
Through: Ms. M. Chatterjee, Advocate
W.P.(C) 9115/2020 & conn. page 3 of 5
Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
Mr. Jay Savla, Senior Advocate with
Mr. Jasdeep Singh Dhillon and Mr.
Rajpal Singh, Advocates for
applicant/impleader
44
+ W.P.(C) 7927/2022 & CM APPL. 25152/2022
CHAHAT CHOUDHARY ..... Petitioner
Through: Ms. Pragya Dubey and Mr. Vishal
Kalra, Advocates
versus
NATIONAL MEDICAL COMMISSION AND ORS.
..... Respondents
Through: Mr. T. Singhdev, Ms. Michelle B.
Das, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates for R-1
Mr. Shubham Bhalla, Advocate for R-
4
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.09.2022
1. No time left.
W.P.(C) 9115/2020 & conn. page 4 of 5
Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
2. Renotify on 09.11.2022.
3. Interim order to continue till the next date of hearing.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 1, 2022/yg W.P.(C) 9115/2020 & conn. page 5 of 5 Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:05.09.2022 14:56:00