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Delhi High Court - Orders

National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 1 September, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~37 to 44
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 9115/2020, CM APPL. 31386/2021, CM APPL. 31387/2021,
                               CM APPL. 4169/2022 & CM APPL. 17657/2022

                               NATIONAL M.SC. MEDICAL TEACHERS ASSOCIATION
                               (REGD)                                   ..... Petitioner
                                            Through: Mr. Avinash K. Sharma and Mr.
                                                     Ankur Vyas, Advocates

                                                  versus

                               NATIONAL MEDICAL COMMISSION & ORS.                ..... Respondents
                                                  Through:   Mr. T. Singhdev, Ms. Michelle B.
                                                             Das, Mr. Abhijit Chakravarty and Mr.
                                                             Bhanu Gulati, Advocates for R-1
                                                             Ms. M. Chatterjee, Advocate for R-3
                                                             Mr.   Darpan      Wadhwa,     Senior
                                                             Advocate with Mr. Ashok Nijahawan,
                                                             Mr. Arun B., Mr. Rohan Sharma, Ms.
                                                             Ranjana Ahuja and Mr. A. Vaid,
                                                             Advocates for R-4
                          38
                          +    W.P.(C) 10633/2020
                               ASSOCIATION OF PHDS IN MEDICAL
                               SCIENCES(REGD)                                  ..... Petitioner
                                                Through: None

                                                  versus

                               NATIONAL MEDICAL COMMISSION
                               & ANR.                                  ..... Respondents
                                           Through: Mr. T. Singhdev, Ms. Michelle B.
                                                    Das, Mr. Abhijit Chakravarty and Mr.
                                                    Bhanu Gulati, Advocates for R-1

                               W.P.(C) 9115/2020 & conn.                        page 1 of 5



Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
                                                             Mr. Vikram Jetly, CGSC with Ms.
                                                            Shreya Jetly, Advocates for R-2
                                                            Mr.    Darpan     Wadhwa,      Senior
                                                            Advocate with Mr. Ashok Nijahawan,
                                                            Mr. Arun B., Mr. Rohan Sharma, Ms.
                                                            Ranjana Ahuja and Mr. A. Vaid,
                                                            Advocates for R-4
                          39
                          +    W.P.(C) 8161/2021 & CM APPL. 25361/2021
                               RAKESH KUMAR & ORS.                          ..... Petitioners
                                                Through: Mr. Avinash K. Sharma and Mr.
                                                         Ankur Vyas, Advocates

                                                  versus

                               NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
                                           Through: Mr. T. Singhdev, Ms. Michelle B.
                                                    Das, Mr. Abhijit Chakravarty and Mr.
                                                    Bhanu Gulati, Advocates for R-1

                          40
                          +    W.P.(C) 11452/2021, CM APPL. 35255/2021, CM APPL.
                               42699/2021 & CM APPL. 43077/2021

                               ANAND SWAROOP & ORS.                             ..... Petitioners
                                          Through: None

                                                  versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                           Through: Mr. T. Singhdev, Ms. Michelle B.
                                                    Das, Mr. Abhijit Chakravarty and Mr.
                                                    Bhanu Gulati, Advocates for R-1
                                                    Mr. Jivesh Tiwari, Senior Panel
                                                    Counsel with Mr. Anirudh Shukla,
                                                    Advocates for UOI

                               W.P.(C) 9115/2020 & conn.                        page 2 of 5



Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
                                                             Ms. M. Chatterjee, Advocate for
                                                            applicant/intervenor

                          41
                          +    W.P.(C) 14101/2021 & CM APPL. 44488/2021
                               DR. RITESH KUMAR                             ..... Petitioner
                                                Through: Mr. Avinash K. Sharma and Mr.
                                                         Ankur Vyas, Advocates

                                                  versus

                               NATIONAL MEDICAL COMMISSION & ANR. ..... Respondents
                                           Through: Mr. T. Singhdev, Ms. Michelle B.
                                                    Das, Mr. Abhijit Chakravarty and Mr.
                                                    Bhanu Gulati, Advocates for R-1

                          42
                          +    W.P.(C) 1368/2022 & CM APPL. 3982/2022
                               ASSOCIATION OF CLINICAL BIOCHEMISTS AND
                               MICROBIOLOGISTS- ACMB (REGD).                ..... Petitioner
                                                Through: Mr. Jay Savla, Senior Advocate with
                                                         Mr. Jasdeep Singh Dhillon and Mr.
                                                         Rajpal Singh, Advocates

                                                  versus

                               NATIONAL MEDICAL COMMISSION & ORS. ..... Respondents
                                           Through: Mr. T. Singhdev, Ms. Michelle B.
                                                    Das, Mr. Abhijit Chakravarty and Mr.
                                                    Bhanu Gulati, Advocates for R-1

                          43
                          +    W.P.(C) 1607/2022, CM APPL. 4626/2022 & CM APPL. 8761/2022
                               ALL INDIA PRE AND PARA CLINICAL MEDICOS
                               ASSOCIATION                                   ..... Petitioner
                                                Through: Ms. M. Chatterjee, Advocate

                               W.P.(C) 9115/2020 & conn.                       page 3 of 5



Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00
                                                      versus

                               UNION OF INDIA & ORS.                                ..... Respondents
                                             Through:           Mr. T. Singhdev, Ms. Michelle B.
                                                                Das, Mr. Abhijit Chakravarty and Mr.
                                                                Bhanu Gulati, Advocates for R-1
                                                                Mr. Jay Savla, Senior Advocate with
                                                                Mr. Jasdeep Singh Dhillon and Mr.
                                                                Rajpal     Singh,   Advocates      for
                                                                applicant/impleader


                          44
                          +    W.P.(C) 7927/2022 & CM APPL. 25152/2022
                               CHAHAT CHOUDHARY                                      ..... Petitioner
                                                     Through:   Ms. Pragya Dubey and Mr. Vishal
                                                                Kalra, Advocates

                                                     versus

                               NATIONAL MEDICAL COMMISSION AND ORS.
                                                                                    ..... Respondents
                                                     Through:   Mr. T. Singhdev, Ms. Michelle B.
                                                                Das, Mr. Abhijit Chakravarty and Mr.
                                                                Bhanu Gulati, Advocates for R-1
                                                                Mr. Shubham Bhalla, Advocate for R-
                                                                4

                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                               HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                            ORDER
                          %                 01.09.2022
                               1.    No time left.


                               W.P.(C) 9115/2020 & conn.                            page 4 of 5



Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:05.09.2022
14:56:00

2. Renotify on 09.11.2022.

3. Interim order to continue till the next date of hearing.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 1, 2022/yg W.P.(C) 9115/2020 & conn. page 5 of 5 Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:05.09.2022 14:56:00