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Himachal Pradesh High Court

Ashish Dhamija And Anr vs State Of H.P. on 2 November, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Ashish Dhamija and anr Vs State of H.P. .

Cr.MMO No. 1025 of 2022 02.11.2022 Present: Mr. Virender Thakur, Advocate, for the petitioners.

Mr. Narender Guleria, Additional Advocate General with Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondents- State.

CR.MMO No. 1021 of 2022 and Cr.MP No. 3333 of 2022 Mr. Narender Guleria, learned Additional Advocate General, appears and waive service of notice on behalf respondents-State. He prays for and is granted two weeks' time to file reply.

List on 18.11.2022.

(Sandeep Sharma ) Judge November 02, 2022 (gaurav) ::: Downloaded on - 02/11/2022 20:38:28 :::CIS