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[Cites 0, Cited by 0] [Section 13A(8)] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(8)(c) in The Indian Medicine Central Council (Amendment) Act, 2002

(c)whether necessary facilities in respect of staff, equipment, accommodation, training, hospital or other facilities to ensure proper functioning of the medical institution or conducting the new course of study or training or accommodating the increase admission capacity have been provided or would be provided within the time- limit specified in the scheme;