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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

State of Tripura - Subsection

Section 134(1)(c) in Tripura Panchayats Act, 1993

(c)if he incurs any of the disqualifications as mentioned in Section 127 after his election as a member of Zilla Parishad ; or