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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(3) in U.P. Zila Panchayats Service Rules, 1970

(3)Where a post if to be filled by promotion or both by direct recruitment and promotion, if no suitable candidate is available for promotion, it may be filled by direct recruitment.