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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

19. Appointment of Inspectors.

- The Government may be notification appoint such number of persons, as it thinks necessary to be Inspectors of Bio-Fertilisers for the purpose of this Act and may in such notification define the limits of local area within each such inspector shall exercise his jurisdiction.