Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 381(3)] [Section 381] [Entire Act]

State of Kerala - Subsection

Section 381(3)(i) in Kerala Municipality Act, 1994

(i)position, materials and methods of construction of hearths, smoke escapes, chimneys, staircases, latrines, drains, cesspools ;