Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 10 November, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-4811-2017 The High Court Of Madhya Pradesh CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 18 Jabalpur, Dated : 10-11-2020 Heard through Video Conferencing. Parties through their counsel. Shri Jubin Prasad, learned Panel Lawyer prays for and is granted two weeks' time to file written objection.
(SUJOY PAUL) (SMT. ANJULI PALO)
JUDGE JUDGE
PB
Digitally signed by
PRADYUMNA BARVE
Date: 2020.11.10
15:50:22 +05'30'