Bombay High Court
Abdul Kavi Aish Mohammad And Anr vs The State Of Maharashtra on 29 January, 2020
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. ANTICIPATORY BAIL APPLN. NO. 2459 OF 2018
Abdul Kavi Aish Mohammad And Anr ....Applicant
V/S
The State Of Maharashtra ....Respondent
CORAM : PRAKASH D. NAIK, J DATE : 29th January, 2020 P.C. :
Due to paucity of time the matter is adjourned to 27/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/01/2020 ::: Downloaded on - 31/01/2020 00:55:36 :::