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Bombay High Court

Abdul Kavi Aish Mohammad And Anr vs The State Of Maharashtra on 29 January, 2020

Author: Prakash D. Naik

Bench: Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

  CR. ANTICIPATORY BAIL APPLN. NO. 2459 OF 2018

 Abdul Kavi Aish Mohammad And Anr                      ....Applicant
             V/S
 The State Of Maharashtra                           ....Respondent

CORAM : PRAKASH D. NAIK, J DATE : 29th January, 2020 P.C. :

Due to paucity of time the matter is adjourned to 27/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/01/2020 ::: Downloaded on - 31/01/2020 00:55:36 :::