Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(3) in The Hindi Sahitya Sammelan Act, 1962 (3)The quorum to constitute a meeting of the first Governing Body shall be [five] [Substituted by Act 1 of 1963, Section 4 for word "three". ] members.
