Kerala High Court
Sindhu S.V vs By Advs.Sri.R.T.Pradeep on 31 October, 2014
Author: Antony Dominic
Bench: Antony Dominic, Alexander Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.ANTONY DOMINIC
&
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
WEDNESDAY, THE 4TH DAY OF APRIL 2018 / 14TH CHAITHRA, 1940
WA.No. 1189 of 2016 IN WPC. 18646/2012
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AGAINST THE JUDGMENT IN WP(C) 18646/2012 of HIGH COURT OF KERALA DATED
31-10-2014
APPELLANT(S)/3RD PARTY
----------------------
RANEESH A.L.
AGED 43, S/O.AYYAPPAN,
KIDANGIL, ARAMOM, PALOTTUVILA, MALAYINKEEZHU P.O.,
THIRUVANANTHAPURAM-695571.
BY ADVS.SRI.R.T.PRADEEP
SMT.M.BINDUDAS
RESPONDENT(S)/PETITIONERS 1 - 8 & RESPONDENTS 1 - 4 AND ADDL. RESPONDENT
NO.5::
1. SINDHU S.V.
SECRETARY, VINOBHA SMARAKA HANDLOOM WEAVERS
CO-OPERATIVE SOCIETIES LTD.NO.H(T)520, KALLIYOOR P.O.,
THIRUVANANTHAPURAM.
NOW WORKING AS PEON AT HEAD OFFICE,
THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK,
EAST FORT, THIRUVANANTHAPURAM-695023.
2. BINUKUMAR V.
ACCOUNTANT, VINOBHA SMARAKA HANDLOOM WEAVERS
CO-OPERATIVE SOCIETIES LTD.NO.H(T)520, KALLIYOOR P.O.,
THIRUVANANTHAPURAM.
3. SMITHA N.S.
SECRETARY, JANATHA SILK HANDLOOM WEAVERS CO-OPERATIVE
SOCIETY LTD.NO.691, KATTACHALKUZHI P.O.,
THIRUVANANTHAPURAM.
4. PRAVEEN S.P.
SECRETARY,RAJIV GANDHI VANITHA HANDLOOM WEAVERS
CO-OPERATIVE SOCIETY LTD.NO.T.668, KAKKAMOOLA, KALLIYOOR
P.O., THIRUVANANTHAPURAM.
5. SHEEBA S.
CLERK, KAVUVILAKAM HANDLOOM WEAVERS CO-OPERATIVE
SOCIETY LTD.NO.H.9141, KAVUVILAKAM, VENGANOOR P.O.
NOW WORKING AS PEON AT HEAD OFFICE,
THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK,
EAST FORT, THIRUVANANTHAPURAM-695023.
WA.No. 1189 of 2016 - 2 -
6. SAJEEV KUMAR V.
ACCOUNTANT, JAIKISH POLYESTER HANDLOOM WEAVERS
CO-OPERATIVE SOCIETY LTD.NO.H(T)646, PERINGAMALA,
KALLIYOOR P.O.
7. KUNJUMOL S.
CLERK,SREE CHITHIRATHIRUNAL SMARAKA POLYESTER
HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD.NO.T.575,
PAYARUMOODU, MULLOOR P.O., THIRUVANANTHAPURAM.
NOW WORKING AS PEON, VIZHINJAM BRANCH,
THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK,
THIRUVANANTHAPURAM.
8. S.GEETHAKUMARI AMMA
CLERK, VENGANOOR VILLAGE INTEGRATED HANDLOOM WEAVER'S
CO-OPERATIVE SOCIETY LTD.NO.H.IND(T)587, PERINGAMALA,
KALLIYOOR P.O., THIRUVANANTHAPURAM.
9. KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY,
THIRUVANANTHAPURAM-695 001.
10. DISTRICT OFFICER
KERALA PUBLIC SERVICE COMMISSION,
THIRUVANANTHAPURAM-695 001.
11. THE GENERAL MANAGER
DISTRICT INDUSTRIES CENTRE, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 001.
12. DISTRICT CO-OPERATIVE BANK THIRUVANANTHAPURAM
REPRESENTED BY THE GENERAL MANAGER,
THIRUVANANTHAPURAM-695001.
13. AJAYAKUMARAN NAIR
S/O.BHASKARAN NAIR, AGED 45 YEARS,
(MILK COLLECTOR, KARIKKAMCODE KSHEERA VYAVASAYA
CO-OPERATIVE SOCIETY), RESIDING AT MARTHANDA VILASOM,
KUDAYAL P.O., VELLARADA, NEYYATTINKARA TALUK,
THIRUVANANTHAPURAM DISTRICT.
R12 BY ADV. SRI.THOMAS ABRAHAM SC THIRUVANANTHAPURAM DIST. CO.OP BANK
R BY GOVERNMENT PLEADER
R BY SRI.P.N.MOHANAN
R BY SRI.SAJU.S.A
R BY SRI.P.C.SASIDHARAN, SC, KPSC
R BY SRI.T.R.HARIKUMAR, SC, THIRUVANANTHAPURAM DIST.CO.
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 04-04-2018,
ALONG WITH W.A.1190/16, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Antony Dominic, CJ
&
Alexander Thomas, J
-----------------------------------------
W.A. No. 1189 of 2016
and
W.A. No. 1190 of 2016
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Dated this the 4th day of April, 2018
JUDGMENT
Antony Dominic, CJ These writ appeals are filed by third parties against the judgment of the learned Single Judge in Writ Petition Nos.18646 of 2012 and 21222 of 2013, which were disposed of along with Writ Petition No.4449 of 2014.
In writ appeal No.112 of 2015, filed against the judgment in W.P(C). No.4449 of 2014, this Court has already upheld the judgment of the learned Single Judge in Writ Petition No.21222 of 2013 and R.P. No.141 of 2017 filed to review the judgment in that writ appeal has also been dismissed today. Therefore, the issues raised in these appeals are covered by the aforesaid judgment and order. Consequently these appeals merit only to be dismissed and we do so.
Sd/-
Antony Dominic, Chief Justice Sd/-
Alexander Thomas, Judge sou.5/4. // True copy //