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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(1) in The M.P. Govansh Vadh Pratishedh Rules, 2004

(1)The institution may levy and recover charges for care and maintenance of cow progeny from their owners, which shall be equivalent to the charges levied by the cattle-pound of the local body.