Delhi High Court - Orders
Alcatel Lucent India Limited vs Deputy Commissioner Of Income Tax & Anr on 25 July, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~42 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 220/2022 & CM APPL. 32234/2022
ALCATEL LUCENT INDIA LIMITED ..... Appellant
Through: Mr. Nageswar Rao, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Semwal, Jr. Standing
Counsels for Revenue.
+ ITA 221/2022 & CM APPL. 32285/2022
ALCATEL LUCENT INDIA LIMITED ..... Appellant
Through: Mr. Nageswar Rao, Advocate.
versus
DEPUTY COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr. Zoheb Hossain, Sr. Standing
Counsel with Mr. Vipul Agrawal and
Mr. Parth Semwal, Jr. Standing
Counsels for Revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:26.07.2022
17:21:16
ORDER
% 25.07.2022 Learned counsel for the appellant is directed to place on record a copy of the rectification application filed by him before the Tribunal within a week.
List on 18th August, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY 25, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:26.07.2022 17:21:16