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Delhi High Court - Orders

Alcatel Lucent India Limited vs Deputy Commissioner Of Income Tax & Anr on 25 July, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~42 & 43
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    ITA 220/2022 & CM APPL. 32234/2022
                                   ALCATEL LUCENT INDIA LIMITED                    ..... Appellant
                                                   Through:   Mr. Nageswar Rao, Advocate.

                                                   versus

                                   DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                             ..... Respondents
                                               Through: Mr. Zoheb Hossain, Sr. Standing
                                                        Counsel with Mr. Vipul Agrawal and
                                                        Mr. Parth Semwal, Jr. Standing
                                                        Counsels for Revenue.


                              +    ITA 221/2022 & CM APPL. 32285/2022
                                   ALCATEL LUCENT INDIA LIMITED                    ..... Appellant
                                                   Through:   Mr. Nageswar Rao, Advocate.

                                                   versus

                                   DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                            ..... Respondents
                                               Through: Mr. Zoheb Hossain, Sr. Standing
                                                        Counsel with Mr. Vipul Agrawal and
                                                        Mr. Parth Semwal, Jr. Standing
                                                        Counsels for Revenue.


                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:26.07.2022
17:21:16
                                                          ORDER

% 25.07.2022 Learned counsel for the appellant is directed to place on record a copy of the rectification application filed by him before the Tribunal within a week.

List on 18th August, 2022.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY 25, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:26.07.2022 17:21:16