Madhya Pradesh High Court
Narwar Singh Raghuwanshi vs The State Of Madhya Pradesh on 13 January, 2016
WP-627-2016
(NARWAR SINGH RAGHUWANSHI Vs THE STATE OF MADHYA PRADESH)
13-01-2016
Shri Gopal Sriwas, counsel for the petitioners.
Smt D.K.Bohre, GA for the respondents/state.
Learned counsel for the petitioner is unable to show as to what has been decided in Narendra Prasad Singh Vs. State of M.P in W.P.No9936/09 as prayed by learned counsel for the petitioner. List this matter in the next week.
(SUJOY PAUL) JUDGE