Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Telangana - Subsection Section 10(3) in Greater Hyderabad Municipal Corporation Act, 1955 (3)For the purposes of this section the Government shall provide the State Election Commission with such staff as may be necessary.
