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[Cites 0, Cited by 0] [Section 116(1)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(1)(a) in The Delhi School Education Rules, 1973

(a)a subsistence allowance at an amount equal to one-half of the pay last drawn by him and in addition to such pay, dearness allowance at the appropriate rate to be paid in the same manner as salary: