Himachal Pradesh High Court
Sh. Madan Lal vs . Smt. Saroj Kumari And Others on 18 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Madan Lal Vs. Smt. Saroj Kumari and others RSA No. 168 of 2018 .
18.07.2022 Present: Mr. Sanjeev Kumar Suri, Advocate, for the appellant.
Mr. Ajit Singh Jaswal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondent No. 1.
None for respondents No. 2 to 5.
RSA No. 168 of 2018 & CMP No. 3232 of 2018 As prayed for, list for consideration on miscellaneous application after two weeks.
(Ajay Mohan Goel) Judge July 18, 2022 (bhupender) ::: Downloaded on - 18/07/2022 20:03:56 :::CIS