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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(b) in Management and Preservation of Properties of Religious Institutions Rules

(b)to the executive authority of the Municipal council or Panchayat Board or the Panchayat Union to provide an even surface for the roads or streets through which the car is to be dragged;