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[Cites 0, Cited by 0] [Section 281] [Entire Act]

State of Punjab - Subsection

Section 281(n) in Punjab Jail Manual, 1996

(n)when on duty at night not to challenge so loudly as to be heard by the patrolling officer or warders on duty inside the jail, and not to give notice to these officers of the approach of any visitor, when no head warder is in charge of the gate at night;