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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(h) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(h)Two persons, out of whom one shall be a woman to be nominated by the State Government for representing the employers connected with the building and other construction work - Members;