Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] Bombay Presidency - Subsection Section 58(8) in Bombay Primary Education Act, 1947 (8)Casual vacancies during the term of the said board shall be filled for the remaining period by election or appointment, as the case may be.
