Bombay High Court
M/S. Silverline Technoloties Limited vs Special Director Of Enforcement on 26 October, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FEMA STAMP NO. 31029 OF 2018
In
FEMA APPEAL STAMP NO. 30829 OF 2018
M/s. Silverline Technoloties Limited ....Petitioner
V/S
Special Director Of Enforcement ....Respondent
Mr V.V.L.N.Sastry i/b Lex India Juris For petitioner CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 26th October, 2018 P.C. :
Mentioned at 11.00 a.m. Place the matter on board for urgent admission on 31/10/2018.
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