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Bombay High Court

M/S. Silverline Technoloties Limited vs Special Director Of Enforcement on 26 October, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

CIVIL APPLICATION IN FEMA STAMP NO. 31029 OF 2018
                        In
       FEMA APPEAL STAMP NO. 30829 OF 2018

 M/s. Silverline Technoloties Limited                      ....Petitioner
              V/S
 Special Director Of Enforcement                        ....Respondent

Mr V.V.L.N.Sastry i/b Lex India Juris For petitioner CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 26th October, 2018 P.C. :

Mentioned at 11.00 a.m. Place the matter on board for urgent admission on 31/10/2018.
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