Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(2) in The U.P. Advocates Social Security Fund Scheme Rules, 1989 (2)An advocate having membership of more than one Bar Association shall be eligible to apply to be admitted as a member of the scheme only from one of such Associations.
